Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Punjab - Subsection Section 17(ii) in Punjab Exhibition of Films on Television Screen through Video Cassette Players (Regulation) Rules, 1989 (ii)there shall be a separate circuit controlled by a suitable linked switch for the supply of electricity taken to the auditorium;
