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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Manipur - Subsection

Section 37(3) in Manipur International University Act, 2018

(3)He shall be the Principal Academic Officer and Principal and Principal of the University and shall be Principal In-Charge of all the academic activities of the University. He shall also be the Chairman of the Academic Council of the University.