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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(1) in Andhra Pradesh Water Resources Regulatory Commission Act, 2009

(1)The Government shall, by notification, for the purposes of selection of the Chairperson, and other Members of the Commission, constitute a Selection Committee consisting of:
(a)The Chief Secretary of the State - Ex-officio Chairperson.
(b)Special Chief Secretary/Principal Secretary/Secretary to Government of the following departments shall be the Ex-Officio Members, -
(i)Finance
(ii)Planning
(iii)Irrigation and Command Area Development - Convener