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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(1)(b) in Andhra Pradesh Water Resources Regulatory Commission Act, 2009

(b)Special Chief Secretary/Principal Secretary/Secretary to Government of the following departments shall be the Ex-Officio Members, -
(i)Finance
(ii)Planning
(iii)Irrigation and Command Area Development - Convener