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[Cites 0, Cited by 0] [Section 50(5)] [Section 50] [Entire Act]

State of West Bengal - Subsection

Section 50(5)(f) in The West Bengal University of Health Sciences Act, 2002

(f)advise the Principal regarding the intake capacity of various classes, preparation of time-tables, distribution of the available teaching workload and such other matters relating to the internal management of the college and discipline of the college students as may be referred to it by the Principal, from time to time;