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State of Rajasthan - Section

Section 24 in The Rajasthan Tendu Leaves (Regulation of Trade) Act, 1974

24. Repeal of Savings.

(1)The Rajasthan Tendu Leaves (Regulation of Trade) Ordinance, 1973 (Ordinance No. 10 of 1973) is hereby repealed.
(2)Notwithstanding the repeal of the said Ordinance, anything done or action taken under the said Ordinance shall be deemed to have been done or taken under this Act, as if this Act had come into force on the fourth day of December, 1973.