Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Punjab - Subsection Section 7(v) in The Punjab Capital (Development and Regulation) Building Rules, 1952 (v)the proposed levels of the site and of the plinths of the building in relation to those of the neighbouring road or roads by the buildings;
