Himachal Pradesh High Court
Shefali Sharma vs . State Of H.P. & Others & Connected ... on 2 May, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Shefali Sharma Vs. State of H.P. & Others & connected matter .
CWP No. 7393 of 2021 a/w CWP No.6955 of 2021.
CWP No. 7393 of 2021.
02.05.2022 Present: Mr. Sharwan Dogra, Senior Advocate with Mr. Tejavi Dogra, Advocate for the petitioner.
Mr. Shiv Pal Manahas, Vinod Thakur, Addl.
A.G. with Mr. Bhupender Thakur & Yudhvir Singh Thakur, Dy. A.G., for respondents r No.1 and 2.
Mr. Sanjeev Kumar Motta, Advocate for respondent No.3.
CWPNo. 6955 of 2021.
Mr. Abhishek Thakur, Advocate vice Mr. Kush Sharma, Advocate for the petitioner.
Mr. Shiv Pal Manahas, Vinod Thakur, Addl. A.G. with Mr. Bhupender Thakur & Yudhvir Singh Thakur, Dy. A.G., for respondents No.1.
Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rakesh Chauhan, Advocate for respondent No.3.
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(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge May 02, 2022 (ps) ::: Downloaded on - 04/05/2022 20:05:29 :::CIS