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[Cites 0, Cited by 0] [Section 108ZB(2)] [Section 108ZB] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 108ZB(2)(c) in Jammu and Kashmir Panchayati Raj Rules, 1996

(c)the elector after marking a tendered ballot paper in the voting compartment and folding it shall hand over the same to the Presiding Officer instead of putting in the ballot box ; and