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State of Maharashtra - Section

Section 14 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

14. Executives Academic and other Officers.

- The following shall be the Executives, Academic Officers [,other officers and Officers declared by Statutes] [These words were substituted for the words 'and other Officers' by Maharashtra 12 of 1988, Section 3(a).] of each University, namely:-
(a)Executives
(i)The Chancellor.
(ii)The Pro-Chancellor.
(iii)The Vice-Chancellor.
(b)Academic Officers
(iv)The Director of Instruction.
(v)The Director of Research.
(vi)The Director of Extension Education
(vii)The Deans of Faculties.
(viii)The Associate Deans.
(c)Other Officers
(ix)The Registrar.
(x)The Comptroller.
(xi)[ The Students' welfare officer.] [[Entry (xi) substituted by Maharashtra 14 of 2003, Section 4 (w.e.f. 3.3.2003).
Substituted entry (xi) reads as follows.-
(xi)The Director of Students Welfare.]]
(xii)The Librarian.
[((d) Officers declared by Statutes] [This heading was inserted by Maharashtra 12 of 1988, Section 3(b).],
(xiii)such other persons as may be declared by the Statutes to be the Academic officers or other officers of the University:
[Provided that, the same person may be appointed to more than one post in the category of Academic Officers or Other Officers or Officers declared by Statutes:Provided further that, in the category of Academic Officers or other Officers or Officers declared by Statutes, any of the posts may be filled or may not be filled at any time] [These provisos were substituted by Maharashtra 12 of 1988, Section 3(c).].