Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Maharashtra - Subsection Section 14(c) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983 (c)Other Officers(ix)The Registrar.(x)The Comptroller.(xi)[ The Students' welfare officer.] [[Entry (xi) substituted by Maharashtra 14 of 2003, Section 4 (w.e.f. 3.3.2003).
