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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Assam - Subsection

Section 83(1) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(1)Roof top rain water may also be collected and discharged by filtration directly into a well. Diameter of such pipes shall not be less than 75 mm, one such pipe shall be provided for every 100 sq.m.of roof area.