Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Bihar - Subsection

Section 54(2) in Bihar Minor Mineral Rules, 2017

(2)The Department may set up Check Post, Barriers, Weigh bridges etc and such other facilities to regulate the movement of minor minerals.