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State of Bihar - Section

Section 54 in Bihar Minor Mineral Rules, 2017

54. Power to Regulate Transport of minor minerals.

(1)The State Government may, by notification, regulate the movement or import or export of any or all minor minerals into or from or through the State or any specified part or area of the State.
(2)The Department may set up Check Post, Barriers, Weigh bridges etc and such other facilities to regulate the movement of minor minerals.