Bombay High Court
Tamanna Daryappa Wadda,(Decd. His ... vs Shri. Tammanna Basapa Bhirde(Since ... on 17 January, 2023
Author: Madhav
Bench: Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
INTERIM APPLICATION NO. 291 OF 2023
In
SECOND APPEAL 270 OF 2009
Taramanna Basappa Bhirde( Since Decd.thr.lrs)....PETITIONER
Smt. Gangubai Taramanna Bhirde And Ors
V/S
Tamanna Daryappa Wadda (since Decd.thr.lrs)....RESPONDENT
Mahadeo Tamanna Wadda And Ors WITH CIVIL APPLICATION IN SA NO. 15 OF 2020 In Second Appeal 270 OF 2009 Tamanna Daryappa Wadda,(decd. His L.rs) 1/1 ....APPLICANT Mahadeo Tammanna Wadda And Ors V/S Shri. Tammanna Basapa Bhirde(since Decd. Thr.
....RESPONDENT Lrs) Smt. Gangubai Tammanna Bhirde And Ors.
WITH CIVIL APPLICATION IN SA NO. 16 OF 2020 In Second Appeal 270 OF 2009 Shri. Tamanna Daryappa Wadda(decd. Thr. Lrs)....APPLICANT Mahadeo Tammana Wadda And Ors.
V/S Shri. Tammanna Basappa Bhirde(since Decd. ....RESPONDENT Thr. Lrs) Smt. Gangubai Tammanna Bhirde And Ors.
Page 1/2 ::: Uploaded on - 20/01/2023 ::: Downloaded on - 21/01/2023 04:53:54 :::WITH CIVIL APPLICATION IN SA NO. 18 OF 2020 In Second Appeal 270 OF 2009 Shri. Tamanna Daryappa Wadda(since Decd. ....APPLICANT Thr. Lrs) Mahadeo Tammanna Wadda And Ors.
V/S Shri. Tammanna Basappa Bhirde(since Decd. ....RESPONDENT Thr. Lrs) Smt. Gangubai Tammanna Bhirde And Ors.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J DATE : 17th January, 2023 P.C. :
Due to paucity of time, stand over to 15/03/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 20/01/2023 ::: Downloaded on - 21/01/2023 04:53:54 :::