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Bombay High Court

Tamanna Daryappa Wadda,(Decd. His ... vs Shri. Tammanna Basapa Bhirde(Since ... on 17 January, 2023

Author: Madhav

Bench: Madhav

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

           INTERIM APPLICATION NO. 291 OF 2023
                           In
               SECOND APPEAL 270 OF 2009

 Taramanna Basappa Bhirde( Since Decd.thr.lrs)....PETITIONER
 Smt. Gangubai Taramanna Bhirde And Ors
            V/S
 Tamanna Daryappa Wadda (since Decd.thr.lrs)....RESPONDENT

Mahadeo Tamanna Wadda And Ors WITH CIVIL APPLICATION IN SA NO. 15 OF 2020 In Second Appeal 270 OF 2009 Tamanna Daryappa Wadda,(decd. His L.rs) 1/1 ....APPLICANT Mahadeo Tammanna Wadda And Ors V/S Shri. Tammanna Basapa Bhirde(since Decd. Thr.

....RESPONDENT Lrs) Smt. Gangubai Tammanna Bhirde And Ors.

WITH CIVIL APPLICATION IN SA NO. 16 OF 2020 In Second Appeal 270 OF 2009 Shri. Tamanna Daryappa Wadda(decd. Thr. Lrs)....APPLICANT Mahadeo Tammana Wadda And Ors.

V/S Shri. Tammanna Basappa Bhirde(since Decd. ....RESPONDENT Thr. Lrs) Smt. Gangubai Tammanna Bhirde And Ors.

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WITH CIVIL APPLICATION IN SA NO. 18 OF 2020 In Second Appeal 270 OF 2009 Shri. Tamanna Daryappa Wadda(since Decd. ....APPLICANT Thr. Lrs) Mahadeo Tammanna Wadda And Ors.

V/S Shri. Tammanna Basappa Bhirde(since Decd. ....RESPONDENT Thr. Lrs) Smt. Gangubai Tammanna Bhirde And Ors.

CORAM : HON'BLE SHRI JUSTICE MADHAV J.

JAMDAR J DATE : 17th January, 2023 P.C. :

Due to paucity of time, stand over to 15/03/2023. Interim order, if any, to continue till then.
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