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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(4)(a) in The Chennai Corporation Servants Conduct Rules, 1968

(a)A Corporation servant shall not, without the permission of the Government, publish any book or engage himself habitually in literary or artistic work of any kind.