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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(b) in The U.P. Economizer Rules, 1959

(b)Attendance during hearing of appeals. Under orders of the Chief Inspector, an Inspector shall attend before the Chief Inspector of the Appellate Authority, during the hearing of an appeal with regard to an economizer under his charge.