Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 28 in The U.P. Economizer Rules, 1959

28. Presence of Inspector.

(a)In an appeal to the Chief Inspector he shall decide whether the presence of the Inspector is necessary and shall issue orders accordingly.
(b)Attendance during hearing of appeals. Under orders of the Chief Inspector, an Inspector shall attend before the Chief Inspector of the Appellate Authority, during the hearing of an appeal with regard to an economizer under his charge.