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[Cites 0, Cited by 0] [Section 234] [Entire Act]

Union of India - Subsection

Section 234(234) in The Railway Protection Force Rules, 1987

234.1Monetary rewards may be granted to the enrolled members of the Force for -
(a)doing outside work requiring special courage, skill or initiative, such as -
(i)the arrest of a criminal; or
(ii)securing information leading to the detection of a crime or matters connectedtherewith; or
(iii)making exceptionally good inquiries; or
(iv)an encounter with a criminal in connection with protection and security of therailway property.
(c)doing work requiring prompt, honest and intelligent observance of andobedience to orders so as to be of material assistance in the protection andsecurity of railway property.
(d)Doing extra hard work in connection with the protection security of railwayproperty or in connection with a big operation against hostile or lawlesselements;
(e)Smartness, marksmanship, diligece, praise-worthy attention to the railwayusers or for any other purpose which is calculated to promote the efficiency of the Force:
Provided that "general good work" of efficient discharge or ordinary duties shall notbe a ground for grant of monetary rewards nor monetary rewards be granted onrequest.