Section 8 in The National Tiger Conservation Authority (Recruitment and Conditions of Service of Officers and other Employees) Rules, 2007
8. Power to relax.
- Where the National Tiger Conservation Authority is of the opinion that it is necessary or expedient so to do, it may, by order, for reasons to be recorded in writing and in consultation with the Ministry of Environment and Forests, relax any of the provisions of these rules with respect to any class or category of persons.
