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State of Maharashtra - Section

Section 41F in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

41F. [ Control. [Added as per G. N., No. APM. 2069/7757-C-1, dated 8th February, 1971, published in M.G.G., Part IV-B, dated 8th February, 1971, p. 863.]

(1)The Returning Officer, Assistant Returning Officer, Presiding Officers, Polling Officers and all other persons appointed in any matter connected with these rules shall work under the general guidance, superintendence and control of the Collector.
(2)[ * * *]]