Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Punjab - Subsection Section 17(i) in Punjab Exhibition of Films on Television Screen through Video Cassette Players (Regulation) Rules, 1989 (i)the cables or wires used shall be of I.S.I. Mark and the wiring shall pass through conduit pipes;
