Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Andhra Pradesh - Subsection Section 8(1) in Andhra Pradesh Revision of Market Value Guidelines Rules, 1998 (1)The Market Value guidelines prepared as per Rules 6 and 7 shall be made available to each Sub-Registrar by the Convenors of the Committees.
