Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 102(1)] [Section 102] [Entire Act]

State of Himachal Pradesh - Subsection

Section 102(1)(a) in Himachal Pradesh Municipal Election Rules, 2015

(a)such repeal shall not affect the previous operation of the said rules, notifications and orders or anything done or any action taken thereunder; and