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Himachal Pradesh High Court

M/S Bobby Dadri vs . State Of Hp & Ors on 28 October, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

M/s Bobby Dadri Vs. State of HP & ors .

CWP No. 3047 of 2022 28.10.2022 Present: Ms. Seema K. Guleria, Advocate, for the petitioner.

Mr. Ashwani Sharma, Additional Advocate General with Mr. Vikrant Chandel, Deputy Advocate General, for respondents­State.

r to As prayed for, list on 31.10.2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge October 28, 2022 (kalpana) ::: Downloaded on - 29/10/2022 20:33:18 :::CIS