Section 47(1) in The Maharashtra Habitual Offenders Rules, 1960
(1)It shall be the duty of the members of the Visiting Committee-(a)to visit the settlement once a month according to a rota which shall be drawn up by the Chairman after consulting the members;(b)to attend quarterly meetings which shall be held in the months of January, April, July and October;(c)to inspect all parts of the settlement and see every settler detained therein with a view to finding out if the settler is benefited by the training given to him.
