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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Maharashtra - Subsection

Section 47(1)(c) in The Maharashtra Habitual Offenders Rules, 1960

(c)to inspect all parts of the settlement and see every settler detained therein with a view to finding out if the settler is benefited by the training given to him.