Janak Raj vs . Ram Dass & Ors. on 21 March, 2023

[Cites 1, Cited by 3]

RSA No.370/2022

21.3.2023 Present: Mr. Parmod Singh Thakur, Advocate, for the appellant.

Mr. Y.P. Sood, Advocate, for respondents No.1 and 2 (i).

Mr. B.N. Sharma, Mr. Raj Kumar Negi, Addl.AGs with Ms. Leena Guleria and Ms. Avni Kochhar, Dy. AGs, for respondent No.3.

None for respondents No.4 and 5, despite service, hence they are proceeded against ex-

parte.

CMP No.17481/2022 Learned counsel for respondents No.1 and 2

(i) prays for and is granted three weeks' time to file reply.

List thereafter.

Till then, interim order to continue.

( Sushil Kukreja ) Judge 21st March, 2023 (CS) ::: Downloaded on - 21/03/2023 20:35:17 :::CIS

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