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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(m) in Andhra Pradesh Language Pandit Training Colleges (Regulation of Admissions into Pandit Training courses through Common Entrance Test) Rules, 2007

(m)"Qualified Candidate" means the candidate who has appeared for the Common Entrance Test LPCET/ LPCET-AC, as the case may be, for admission into the related Pandit Training Course and has been assigned ranking in the Common Merit List as per Rule 5 of the Andhra Pradesh Conduct of Language Pandit Common Entrance Test for Admission into Pandit Training Course Rules 2006.