Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 166] [Entire Act] State of Tamilnadu - Subsection Section 166(2) in Tamil Nadu Co-operative Societies Rules, 1988 (2)The fees payable for supply of certified copy shall be the same as prescribed in rule 173 for granting certified copies of documents in the Registrar's office.
