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Himachal Pradesh High Court

Rozy Jaswal vs . Narinder Singh Jaswal on 4 April, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Rozy Jaswal Vs. Narinder Singh Jaswal .

FAO (FC) No. 21 of 2022 04.04.2023 Present Mr. Raghav Goel, Advocate, for the appellant.

Mr. Nimish Gupta, Advocate, for the respondent.

Learned Counsel for the petitioner has placed on record affidavit in terms of order dated 21.03.2023. The same is taken on record.

r Affidavit on behalf of the respondents be filed within three weeks. In the meanwhile, the respondents are directed to deposit the entire arrears of maintenance, if not already deposited.

List on 02.05.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge.

April 04, 2023 (hemlata) ::: Downloaded on - 05/04/2023 20:35:06 :::CIS