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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(3) in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011

(3)Scholarship to the Children. - (a) Application for scholarship may be submitted to the Executive Director, Bihar State Labour Welfare Society, Patna, in Form-3, together with required documents, through the Head Master of the High School / Principal of the Intermediate College or the Industrial Training Institute/Polytechnic, as the case may be, in which the applicant is studying. These forms shall be kept in sufficient numbers at all district offices/ Sub- divisional offices/ Block offices/ Panchayat/municipal offices, High Schools/Intermediate Colleges and Industrial Training Institutes/Polytechnics.
(b)In case of non- availability of Form-3, application may be given on plain paper with all necessary documents.
(c)The Head Master of the High School / Principal of the Intermediate College or the Industrial Training Institute/Polytechnic shall, after checking that the application is in order, forward and recommend the claim to the Executive Director, Bihar State Labour Welfare Society, Patna.
(d)The following documents shall be attached with the aforesaid application:-
(i)Proof of age of the parent who is a worker or artisan
(ii)Residential certificate of the parent
(iii)Certificate issued by the concerned Mukhiya/ Ward member of the panchayat/Member of the panchayat samitee or the concerned Ward Council or, as the case may be, specifying the nature of work the parent of the applicant is engaged in.
(iv)Photograph of the parent attested by the concerned Mukhiya/ Ward member of the panchayat/Member of the panchayat samitee or the concerned Ward Council or, as the case may be.
(v)Photograph of the student attested by the Head of the Institution