Section 7(3)(d) in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011

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State of Bihar - Subsection

Section 7(3)(d) in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011

(d)The following documents shall be attached with the aforesaid application:-

(i)Proof of age of the parent who is a worker or artisan

(ii)Residential certificate of the parent

(iii)Certificate issued by the concerned Mukhiya/ Ward member of the panchayat/Member of the panchayat samitee or the concerned Ward Council or, as the case may be, specifying the nature of work the parent of the applicant is engaged in.

(iv)Photograph of the parent attested by the concerned Mukhiya/ Ward member of the panchayat/Member of the panchayat samitee or the concerned Ward Council or, as the case may be.

(v)Photograph of the student attested by the Head of the Institution

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State of Bihar - Subsection

Section 7(3)(d) in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011