Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Kerala - Subsection Section 8(12) in Kerala Captive Elephants (Management and Maintenance) Rules, 2012 (12)The life of mahout and cavady shall be insured for a minimum of Z 5 lakhs (Rupees five lakhs only) each to cover risk of life due to the elephant going amok.
