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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(1) in The West Bengal State Council Of Higher Education Act, 1994.

(1)The State Council may appoint officers [other than Member-Secretary] [Words substituted for the words ',other than Secretary,' by W.B. Act 25 of 2007.] and other employees with the previous approval of the Government from time to time in accordance with the prescribed guidelines.