Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71(11)] [Section 71] [Entire Act]

State of Jharkhand - Subsection

Section 71(11)(i) in Bihar Factories Rules, 1950

(i)The proceedings of the meeting of the Canteen Managing Committee shall be kept in a register and shall be produced for inspection whenever demanded by an Inspector.