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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Tamilnadu - Subsection

Section 45(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(2)As soon as practicable after the end of the poll, the slit of the ballot box shall be closed with a slip, signature affixed and any candidate present be allowed to affix his signature on the same slip. The ballot box shall, thereafter, be kept secured.