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State of Uttar Pradesh - Section

Section 3 in The U.P. Development Authorities Centralised Services Rules, 1985

3. Cadre of the services.

(1)There shall be the following categories of the posts in the cadre of the services and they shall consist of the posts mentioned against them:-
  Service   Posts included in the service   Scale of pay* in Rs.
  1   2   3
I. Administrative 1. Sanyukt Sachiv ... 1100-2050
2. Up Sachiv ... 850-1720
3. Anu Sachiv (Jan Sampark) ... 770-1600
II. Revenue 1. Sampatti Adhikari ... 690-1420
2. Varisht Kar Evam Rajaswa Adhikari ... 570-1100
3. Sahayak Sampatti Adhikshak ... 485-860
4. Varisht Kar Evam Rajaswa Nirikshak ... 400-695
5. Kar Evam Rajaswa Nirikshak ... 360-620
6. Nayab Rajaswa Moharrir ... 340-550/325-470
7. Lekhpal ... 330-495
III. Engineering 1. Mukya Abhiyanta ... 1780-2300
2. Adhishashai Abhiyanta ... 1100-2050
3. Sahayak Abhiyanta ... 850-1720
4. Avar Abhiyanta ... 485-860
IV. Town Planning and Architectural 1. Mukhya Nagar Niyojak ... 1780-2300
2. Nagar Niyojak ... 1250-2050
3. Sahayak Nagar Niyojak ... 850-1720
4. Vastuvid/Statistical Assistant ... 570-1100
5. Survey Assistant ... 485-860
6. Computer ... 485-860
7. Draftsman ... 470-735/340-550
8. Surveyor ... 340-550
9. Anurekhak (Tracer) ... 340-550
10. Manchitra Mudrak ... 340-550
V. Arboriculture 1. Udyan Adhikshak ... 850-1720/485-860
2. Udyan Nirikshak ... 360-620
VI. Law 1. Vidhi Sahayak ... 530-940
2. Vidhi Nirikshak ... 340-550
VII. Accounts 1. Cost Accountant ... 1250-2050
2. Lekhadhikari ... 850-1720
3. Sahayak Lekhadhikari ... 690-1420
4. Mukhya Lekhakar ... 610-1225
5. Lekhakar ... 485-860
6. Rokariya ... 420-735
7. Sahayak Rokariya ... 400-695/340-550
8. Sahayak Lekhakar ... 400-895
9. Lekha Lipik ... 360-620
Note. - The undemoted posts, as specified above, shallinclude the post or posts mentioned against them as also theposts carrying identical scales of pay in the same or equivalentcadre.
VIII. Ministerial (I) 1. Karyalaya Adhikshak ... 530-940
2. Pradhan Lipik ... 420-735
3. Varisht Lipik ... 360-620
4. Kanisht Lipik ... 340-550
(II) 1. Niji Sachiv ... 530-940
2. Vayaktik Sahayak ... 485-863/420-785/400-695
* For latest Pay Scale, please see current G.O.
  Post   Post(s) included
(1) Up Sachiv ... Prabandhak Sur Sadan (Agra)/Sahayak Nagar Adhikari.
(2) Anu Sachiv (Jansampark) ... Jan Sampark Adhikari.
(3) Varisht Kar Evam Rajaswa Adhikari. ... Kar Adhikshak.
(4) Sahayak Sampatti Adhikshak ... Caretaker/Sampatti Adhikari/Sahayak Kar Adhikshak/Adhikshak(Scale of pay Rs. 485-860.
(5) Varisht Kar Evam Rajaswa Nirikshak. ... Mai Adhikshak/Mukhya Bhawan Nirikshak.
(6) Kar Evam Rajaswa Nirikshak ... Mai Nirikshak/Bhawan Nirikshak.
(7) Nayab Rajaswa Moharrir ... Bill/Tax /Rent Collector/Ameen Ziledar/Moharrir.
(8) Mukhya Abhiyanta ... Mukhya Nagar Abhiyanta.
(9) Mukhya Nagar Niyojak ... Vastuvid Niyojak.
(10) Sahayak Nagar Niyojak ... Vastuvid (Rs. 850-1720)/Sahayak Vastuvid/Land ScapeVustuvid/Vastuvid Niyojak/Rescarch Officer.
(11) Karyalaya Adhikshak ... Karyalaya Adhikshak (Drawing Section).
(12) Survey Sahayak ... Physical Survey Assistant/Surveyor (Rs. 485-860).
(13) Draftsman ... Head Draftsman/Draftsman (qualified)- Draftsman Grade I/II,Draftsman (unqualified).
(14) Manchitra Mudrak ... Map and Report printer.
(15) Udyan Nirikshak ... Garden Supcrvisor/Udyan/Park Supervisor.
(16) Sahayak Rokariya ... Cashier (Scale of Pay Rs. 400-695).
(17) Sahayak Lekhakar ... Vibhagiya Lckhakar.
(18) Pradhan Lipik ... Anubhagiya Pradhan Lipik/Makhya Lipik.
(19) Varisht Lipik ... Lipik Grade-I/Storekeeper (Rs. 360-620).
(20) Kanisht Lipik ... Lipik Grade-II/Storekeeper (Rs. 340- 550) Lipik/Junior Clerk.
(21) Niji Sachiv ... Upadhyaksh Ke Vayaktik Sahayak.
(22) Vayaktik Sahayak ... Vayaktik Sahayak (Niyojan Vibhag) Ashulekhak.
(2)The post or posts specified above but not existing in any Development Authority I on the date of enforcement of these rules, shall not mean to have been created or come I into existence by virtue of the provisions of this rule.