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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2) in The U.P. Development Authorities Centralised Services Rules, 1985

(2)The post or posts specified above but not existing in any Development Authority I on the date of enforcement of these rules, shall not mean to have been created or come I into existence by virtue of the provisions of this rule.