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Madhya Pradesh High Court

Azeeza Bee vs Bibbi on 17 October, 2023

Author: Avanindra Kumar Singh

Bench: Avanindra Kumar Singh

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MP No. 1753 of 2023 (AZEEZA BEE Vs BIBBI AND OTHERS) Dated : 17-10-2023 Shri Rahul Yadav- Advocate for the petitioner.

Shri N.S.Tomar- G.A. for the State. As prayed, list on 19/10/2023.

(AVANINDRA KUMAR SINGH) JUDGE Pj'S/-

Signature Not Verified Signed by: PRINCEE BARAIYA Signing time: 18-10-2023 10:13:52 AM