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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(a) in The Merchant Shipping (Prevention of Collisions at Sea) Regulations, 1975

(a)When two masthead lights are prescribed for a power-driven vessel the horizontal distance between them shall not be less than one half of the length of the vessel but need not be more than 10 metres. The forward light shall be placed not more than one quarter of the length of the vessel from the stem.