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State of Madhya Pradesh - Section

Section 1 in The M.P. Pashu (Niyantran) Adhiniyam, 1976

1. Short title, extent and commencement.

(1)This Act may be called the Madhya Pradesh Pashu (Niyantran) Adhiniyam, 1976.
(2)It extends to the whole of the State of Madhya Pradesh.
(3)It shall come into force on such date and in such areas as the State Government may, by notification, appoint and different dates may be appointed for different areas.