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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(3) in The M.P. Pashu (Niyantran) Adhiniyam, 1976

(3)It shall come into force on such date and in such areas as the State Government may, by notification, appoint and different dates may be appointed for different areas.