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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(17) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(17)"Secretary" means Secretary to the Government of Mizoram dealing with the Autonomous District Council in Mizoram;