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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(4) in The Rajasthan Civil Services (Joining Time) Rules, 1981

(4)Transfer means the movement of Government servant from one post to another either within the same station or to another station to take up duties of a new post or in consequences of change of his head quarters.