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State of Rajasthan - Section

Section 2 in The Rajasthan Civil Services (Joining Time) Rules, 1981

2. Definitions.

- Unless there is something repugnant in the subject or context, the terms defined in these rules are used in these rules in the sense hereinafter explained:-
(1)Department of Government means concerned administrative department of the State Government.
(2)Head of the Department means the authority declared as such under the General Financial & Accounts Rules.
(3)Joining time means time allowed to a Government servant in which to join new post or to travel to a station to which he is posted.
(4)Transfer means the movement of Government servant from one post to another either within the same station or to another station to take up duties of a new post or in consequences of change of his head quarters.