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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of West Bengal - Subsection

Section 69(1) in The West Bengal Primary Education Act, 1973

(1)Every Primary School Council shall in each year prepare in the prescribed form a budget estimate of income and expenditure of the Primary School Council for the ensuing financial year, and shall submit the budget estimate [to Director through the Board] [Words substituted for the words 'to the State Government though the Director' by W.B. Act 47 of 1980.] on or before [the thirty-first day of August] [Words substituted for the words 'the thirtieth day of November' by W.B. Act 10 of 2003.].