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State of West Bengal - Section

Section 69 in The West Bengal Primary Education Act, 1973

69. Budget.

(1)Every Primary School Council shall in each year prepare in the prescribed form a budget estimate of income and expenditure of the Primary School Council for the ensuing financial year, and shall submit the budget estimate [to Director through the Board] [Words substituted for the words 'to the State Government though the Director' by W.B. Act 47 of 1980.] on or before [the thirty-first day of August] [Words substituted for the words 'the thirtieth day of November' by W.B. Act 10 of 2003.].
(2)The [Director] [Word substituted for the words 'State Government' by W.B. Act 47 of 1980.] may either approve of the budget estimate as it stands, or approve of it after making such alterations, if any, as it may think fit or may cause it to be returned to the Primary School Council for such modifications as the [Director] [Word substituted for the words 'State Government' by W.B. Act 47 of 1980.] may think necessary, and when such modifications have been made, the budget estimate shall be re-submitted for approval to the [Director] [Word substituted for the words 'State Government' by W.B. Act 47 of 1980.].[* * * * * * * * * * * * * *] [[Sub-Section (3) omitted by W.B. Act 14 of 1987, which was earlier as under :-'(3) If the Director does not accord its approval to the budget estimate within three months of the receipt thereof for such approval or within three months of the resubmission thereof with or without modification of said estimate shall be deemed to have been approved by the Director.'.]]