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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Andhra Pradesh - Subsection

Section 89(1) in Andhra Pradesh Farmers' Management of Irrigation Systems (conduct of Elections) Rules, 2003

(1)The election for the post of President and Vice-President shall be held as per the following schedule.
    Item   Timings
(a) Receipt of nomination and announcement ofnominations received 10 Minutes
(b) Withdrawal of nominations 10 Minutes
(c) Final list of valid nominations 10 Minutes
(d) Polling, if necessary 15 Minutes
(e) Counting of votes and declaration of results 15 Minutes