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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Bombay Presidency - Subsection

Section 1(2) in The Bombay Municipal (Extension of limits) Act, 1950

(2)It shall come into force on such date (hereinafter referred to as the appointed date), as the State Government may, by notification in the Official Gazette, appoint in this behalf.